Allahabad High Court
Sarda Prasad And Others. vs D.D.C.Pratapgarh And Others. on 7 March, 2019
Author: Rang Nath Pandey
Bench: Rang Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 9124 of 1988 Petitioner :- Sarda Prasad And Others. Respondent :- D.D.C.Pratapgarh And Others. Counsel for Petitioner :- J.C. Srivastava,Akhilesh Kumar Pandey Counsel for Respondent :- C.S.C,R.N Gupta Hon'ble Rang Nath Pandey,J.
List has been revised.
No one appears to press this petition, therefore, the petition is dismissed in default.
Order Date :- 7.3.2019 M/A.