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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3) in Amity university Act, 2014

(3)The Chancellor shall preside over the meetings of the Governing Board and shall,when the Visitor is not present,preside at the convocation of the University for the purpose of conferring degrees, diplomas' awards' certificates or other academic distinctions.