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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(iii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iii)If the supplier's service fuses blow due to any defect in the consumer's wiring or installation, the supplier may charge from the consumer for the replacement of the service fuses in accordance with the schedule of the miscellaneous charges, for the time being in force.