Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] Union of India - Subsection Section 7(1)(g) in The Legal Metrology (Approval of Models) Rules, 2011 (g)determining generally, the behavior of the model, that is to say, its robustness, reliability and susceptibility to fraudulent use;