Delhi High Court - Orders
Masjid Moth Cable Network vs Union Of India on 9 October, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5018/2025, CM APPL. 23061/2025 & CM APPL. 23062/2025
MASJID MOTH CABLE NETWORK .....Petitioner
Through: Mr. Himanshu Dhawan, Mr. Shubham
Jain and Mr. Aashish Kumar Arya,
Advs.
versus
UNION OF INDIA .....Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advs, Mr Aakash
Pathak, GP.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 09.10.2025
1. It has been informed by learned counsel for the petitioner that the rejoinder affidavit was filed on 25.09.2025 with some delay. Let the said rejoinder affidavit be taken on record.
2. List on 19.01.2026 for hearing.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J OCTOBER 9, 2025 N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/10/2025 at 00:04:07