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Delhi High Court - Orders

Masjid Moth Cable Network vs Union Of India on 9 October, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                      $~17
                      *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         W.P.(C) 5018/2025, CM APPL. 23061/2025 & CM APPL. 23062/2025

                                MASJID MOTH CABLE NETWORK                       .....Petitioner
                                              Through: Mr. Himanshu Dhawan, Mr. Shubham
                                                       Jain and Mr. Aashish Kumar Arya,
                                                       Advs.
                                              versus
                                UNION OF INDIA                          .....Respondent
                                              Through: Mr. Vikram Jetly, CGSC with Ms.
                                                       Shreya Jetly, Advs, Mr Aakash
                                                       Pathak, GP.

                                CORAM:
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                              ORDER

% 09.10.2025

1. It has been informed by learned counsel for the petitioner that the rejoinder affidavit was filed on 25.09.2025 with some delay. Let the said rejoinder affidavit be taken on record.

2. List on 19.01.2026 for hearing.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J OCTOBER 9, 2025 N.Khanna This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/10/2025 at 00:04:07