Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 80 in U.P. Zila Panchayats Service Rules, 1970

80. Mode of payment of compassionate allowance.

- The compassionate allowance granted under Rule 79 shall, ordinarily, be paid in one lump sum but where the circumstances of the case so justify the grant may be made on yearly basis for a limited period to defray the expenses of the education of the children of the servant subject to the condition that the aggregate of such annual payments does not exceed the total amount of compassionate allowance permissible under Rule 79.