Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

State Of Gujarat & vs Gujarat Revenue Tribunal & on 18 January, 2013

Author: M.R. Shah

Bench: M.R. Shah

  
	 
	 STATE OF GUJARATV/SGUJARAT REVENUE TRIBUNAL
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/SCA/7325/1997
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


SPECIAL CIVIL
APPLICATION  NO. 7325 of 1997
 


 


 

================================================================
 


STATE OF GUJARAT  & 
1....Petitioner(s)
 


Versus
 


GUJARAT REVENUE TRIBUNAL  &
 1....Respondent(s)
 

================================================================
 

Appearance:
 

MS
NISHA THAKORE, AGP for the Petitioner(s) No. 1 - 2
 

RULE
SERVED for the Respondent(s) No. 1
 

UNSERVED-EXPIRED
(R) for the Respondent(s) No. 2
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE M.R. SHAH
			
		
	

 


 

 


Date : 18/01/2013
 


 

 


ORAL ORDER

At the request of the learned AGP to bring the heirs of respondent no. 2 on record and also to place on record the status of the owners of the land/lands in question and/or possession of the lands in question, adjourned.

(M.R.SHAH, J.) siji Page 1 of 1