Gujarat High Court
State Of Gujarat & vs Gujarat Revenue Tribunal & on 18 January, 2013
Author: M.R. Shah
Bench: M.R. Shah
STATE OF GUJARATV/SGUJARAT REVENUE TRIBUNAL C/SCA/7325/1997 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 7325 of 1997 ================================================================ STATE OF GUJARAT & 1....Petitioner(s) Versus GUJARAT REVENUE TRIBUNAL & 1....Respondent(s) ================================================================ Appearance: MS NISHA THAKORE, AGP for the Petitioner(s) No. 1 - 2 RULE SERVED for the Respondent(s) No. 1 UNSERVED-EXPIRED (R) for the Respondent(s) No. 2 ================================================================ CORAM: HONOURABLE MR.JUSTICE M.R. SHAH Date : 18/01/2013 ORAL ORDER
At the request of the learned AGP to bring the heirs of respondent no. 2 on record and also to place on record the status of the owners of the land/lands in question and/or possession of the lands in question, adjourned.
(M.R.SHAH, J.) siji Page 1 of 1