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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Telangana - Subsection

Section 129(2)(j) in Telangana District Boards Act, 1955

(j)compensation to any person sustaining any damage by reason of the exercise of any power vested in the Board, its members, officers or servants, under this Act;