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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(14)(iii) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(iii)a company other than a non-banking financial company regulated under Chapter 111B of the Reserve Bank of India Act, 1934 (2 of 1934);