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State of Madhya Pradesh - Section

Section 56 in The M.P. Vishwavidyalaya Adhiniyam, 1973

56. Constitution of Committees.

- Where any authority of the University is given power by this Act, or the Statutes to appoint committees, such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority, in each case, may think fit.