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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(t) in Maharashtra Public Universities Act, 2016

(t)to take into consideration various suggestions, advises and specific recommendations for making academic, administrative, governance and financial synergy more conducive for growth and sustenance of quality in colleges, educational institutions and universities, and to devise mechanisms to bring them into practice ;