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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(iii) in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960

(iii)better farming society, the members of which are agricultural labourers or landless persons whose main occupation is cultivation or manual labour on land or a combination of such persons;