Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(5)(iii) in Karnataka Debt Relief Act, 2018

(iii)any transfer made prior to 1st March, 1974;