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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Haryana - Subsection

Section 61(2) in Haryana Municipal Corporation Election Rules, 1994

(2)After the counting of all ballot papers contained in all the ballot boxes used at a polling station has been completed, the Presiding Officer shall fill in and sign the result of counting, in Form 7, announce the particulars and unless there is recounting of votes shall transmit the same to the Returning Officer.