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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Metro Railway, (Operation and Maintenance) Act, 2002 (60 of 2002);
(b)"authorised" means authorised by the Bangalore Metro Railway administration;