Allahabad High Court
Dr. B.N. Das @ Bhagwan Das vs State Of U.P. on 27 January, 2010
Author: Sheo Kumar Singh
Bench: Sheo Kumar Singh
Court No. - 46 Case :- CRIMINAL APPEAL No. - 6476 of 2009 Petitioner :- Dr. B.N. Das @ Bhagwan Das Respondent :- State Of U.P. Petitioner Counsel :- Santosh Tripathi,Kailash Choudhary Respondent Counsel :- Govt. Advocate Hon'ble Sheo Kumar Singh,J.
Hon'ble Shvam Shankar Tiwari.J. As prayed. list this matter on 4th February,2010. Order Date :- 27.1.2010 Shahid