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Allahabad High Court

Dr. B.N. Das @ Bhagwan Das vs State Of U.P. on 27 January, 2010

Author: Sheo Kumar Singh

Bench: Sheo Kumar Singh

Court No. - 46

Case :- CRIMINAL APPEAL No. - 6476 of 2009
Petitioner :- Dr. B.N. Das @ Bhagwan Das
Respondent :- State Of U.P.

Petitioner Counsel :- Santosh Tripathi,Kailash Choudhary
Respondent Counsel :- Govt. Advocate

Hon'ble Sheo Kumar Singh,J.

Hon'ble Shvam Shankar Tiwari.J. As prayed. list this matter on 4th February,2010. Order Date :- 27.1.2010 Shahid