Section 6 in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975
6. Subscriber's Accounts.
- An account shall be opened in the name of each subscriber in which shall be credited :-(i)The subscriber's subscription;(ii)Contribution made under regulations 10 by the Board to his account;(iii)Interest, as provided by regulation 11 on subscription; and(iv)Interest as provided by regulation 11 on contributions.
