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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in Faridabad Complex Administration Building Rules, 1989

(1)The site plan shall be drawn to a scale of not less than -
(a)1:200 for sites up to 1,000 square metres;
(b)1:400 for sites above 1,000 square metres and under 4,500 square metres; and
(c)1:800 for sites of 4,500 square metres and above.