Delhi High Court - Orders
Karamvir Singh Nagar & Ors vs G S Patnaik Delhi Development Authority ... on 28 March, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~93 to 104
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 406/2012
KARAMVIR SINGH NAGAR & ORS .....Petitioners
Through: Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu Verma
and Mr.Sahil Malik, Advs.
Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
G S PATNAIK DELHI DEVELOPMENT AUTHORITY & ORS
.....Respondents
Through: Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Mr.Siddharth Luthra, Sr.Adv with
Mr.Aayush Agarwal, Mr.Saransh
Gupta and Mr.Siddhant Luthra, Advs
for Delhi Police.
Ms.Shobhana Takiar, SC for DDA
with Mr.Kuljeet Singh, Mr.Prateek
Dhir and Mr.Shivam Takiar, Advs.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
(94)
+ W.P.(C) 646/2012, CM APPL. 1388/2012, CM APPL. 3091/2012,
CM APPL. 4714/2013, CM APPL. 14927/2013, CM APPL.
9139/2014, CM APPL. 16362/2014, CM APPL. 16457/2014, CM
APPL. 16561/2014, CM APPL. 8789/2015, CM APPL.
27632/2015, CM APPL. 27633/2015, CM APPL. 27634/2015, CM
APPL. 27635/2015, CM APPL. 1618/2016, CM APPL.
24799/2016, CM APPL. 25920/2016, CM APPL. 28002/2016, CM
APPL. 28003/2016, CM APPL. 33894/2016, CM APPL.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:03
46383/2016, CM APPL. 48009/2016, CM APPL. 48012/2016, CM
APPL. 48013/2016, CM APPL. 1686/2017, CM APPL.
10928/2017, CM APPL. 22181/2017, CM APPL. 29114/2017, CM
APPL. 29115/2017, CM APPL. 13190/2018, CM APPL.
14485/2018, CM APPL. 17048/2018, CM APPL. 20467/2018, CM
APPL. 27025/2018, CM APPL. 45234/2018, CM APPL.
24085/2019 & CM APPL.37155/2024
KARAMVIR SINGH NAGAR AND ANR .....Petitioners
Through: Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu Verma
and Mr.Sahil Malik, Advs.
Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
DELHI DEVELOPMENT AUTHORITY & ORS. .....Respondents
Through: Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Mr.Siddharth Luthra, Sr.Adv with
Mr.Aayush Agarwal, Mr.Saransh
Gupta and Mr.Siddhant Luthra, Advs
for Delhi Police.
Ms.Shobhana Takiar, SC for DDA
with Mr.Kuljeet Singh, Adv.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for R-6.
(95)
+ CONT.CAS(C) 820/2012, CM APPL. 3241/2013, CM APPL.
10077/2013, CM APPL. 15351/2013, CM APPL. 17393/2013, CM
APPL. 17394/2013, CM APPL. 244/2014
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:03
ANJUMAN-E-HAIDER (REGD) .....Petitioner
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haider.
Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
CHAIRMAN NDMC, ARCHNA ARORA & ORS. ....Respondent
Through: Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
(96)
+ CONT.CAS(C) 862/2013
ANJUMAN -E- HAIDERI (REGD) DELHI .....Petitioner
Through: Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
versus
COMMISSIONER OF POLICE DELHI
MR B S BASSI & ORS .....Respondents
Through: Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Mr.Siddharth Luthra, Sr.Adv with
Mr.Aayush Agarwal, Mr.Saransh
Gupta and Mr.Siddhant Luthra, Advs
for Delhi Police.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
(97)
+ CONT.CAS(C) 921/2013
ANJUMAN-E-HAIDERI (REGD) DELHI .....Petitioner
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
JALAJ SRIVASTAVA CHAIRMAN NDMC .....Respondent
Through: Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
(98)
+ CONT.CAS(C) 824/2014 & CM APPL. 19188/2014
KARAMVIR SINGH NAGAR .....Petitioner
Through: Mr.Harsh Ahuja, Mr.Ajay
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04
Chowdhary, Mr.Himanshu Verma
and Mr.Sahil Malik, Advs.
Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
BAHADUR ABBAS NAQVI .....Respondent
Through: Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
(99)
+ CONT.CAS(C) 900/2015
ANJUMAN-E-HAIDERI (REGD) DELHI .....Petitioner
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
NARESH KUMAR & ORS .....Respondents
Through: Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Mr.Siddharth Luthra, Sr.Adv with
Mr.Aayush Agarwal, Mr.Saransh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04
Gupta and Mr.Siddhant Luthra, Advs
for Delhi Police.
Ms.Kanika Agnihotri, SC for NDMC
with Mr.Sachin Sharma, Adv.
(100)
+ CONT.CAS(C) 867/2016
DELHI DEVELOPMENT AUTHORITY .....Petitioner
Through: Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
SYED BAHADUR ABBAS NAQVI SECY
ANJUMAN-E-HAIDERI & ORS .....Respondents
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Ms.Shobhana Takiar, SC for DDA
with Mr.Kuljeet Singh, Adv.
(101)
+ CONT.CAS(C) 239/2017
DELHI DEVELOPMENT AUTHORITY .....Petitioner
Through: Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04
SYED BAHADUR ABBAS NAQVI, SECY
ANJUMAN-E-HAIDERI & ORS .....Respondents
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Ms.Shobhana Takiar, SC for DDA
with Mr.Kuljeet Singh, Adv.
(102)
+ CONT.CAS(C) 1099/2019 & CM APPL. 15631/2022
CITIZAN WELFARE FORUM & ORS .....Petitioners
Through: Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
ANJUMAN E HAIDRI .....Respondent
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Vivek Goyal, CGSPC with
Mr.Gokul Sharma, Adv for UoI.
Mr.Siddharth Luthra, Sr.Adv with
Mr.Aayush Agarwal, Mr.Saransh
Gupta and Mr.Siddhant Luthra, Advs
for Delhi Police.
Ms.Kanika Agnihotri, Mr.Chetanya
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04
Singh and Mr.Mayank Bamniyal,
Advs for NDMC.
(103)
+ W.P.(C) 6843/2013, CM APPL. 14836/2013, CM APPL. 16274/2015,
CM APPL. 23045/2015, CM APPL. 29121/2017, CM
APPL.14954/2019, CM APPL. 14955/2019 & CM APPL.
43308/2019
CITIZEN WELFARE FORUM & ORS .....Petitioners
Through: Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
ANJUMAN-E-HAIDARI & ORS .....Respondents
Through: Ms. Tasneem Ahmadi and Ms. Pragya
Rathi, Advs for Anjuman-E-Haideri.
Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
Mr.Siddharth Luthra, Sr.Adv with
Mr.Aayush Agarwal, Mr.Saransh
Gupta and Mr.Siddhant Luthra, Advs
for Delhi Police.
Ms.Manika Tripathy, SC for DDA
with Mr.Aakash Mohar, Mr.Gautam
Yadav and Ms.Manisha Pandey,
Advs.
Ms.Kanika Agnihotri, Mr.Chetanya
Singh and Mr.Mayank Bamniyal,
Advs for NDMC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04
(104)
+ W.P.(C) 880/2013, CM APPL. 1673/2013, CM APPL. 21717/2024 &
CM APPL. 21718/2024
SHRI SUBHASH CHANDER MAINI .....Petitioner
Through: Mr.Kartik Dabas, Mr.Abhay dixit and
Ms.Priyanka Sachdeva, Advs for
Citizen welfare forum.
versus
D.D.A. AND ANR .....Respondents
Through: Ms.Shobhana Takiar, SC for DDA
with Mr.Kuljeet Singh, Adv.
Mr.Harsh Ahuja, Mr.Ajay
Chowdhary, Mr.Himanshu and
Mr.Sahil Malik, Advs for Karam Vir
Singh.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 28.03.2025
1. Pursuant to the order dated 02.07.2024, a report has been filed by the Deputy Commissioner of Police, dated 03.07.2024. Response to the said report, if any, may be filed by respondent no.6 within two weeks.
2. The Court on 28.08.2024, permitted the petitioners to file an additional affidavit within three weeks, however, the said affidavit has not been filed.
3. On the prayer made by learned counsel for the petitioners, a week's further time is granted to file the additional affidavit in terms of the order This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04 dated 28.08.2024, response to which shall be filed by the respondents within two weeks thereafter.
4. List on 23.07.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 28, 2025/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2025 at 22:02:04