Himachal Pradesh High Court
Chet Ram vs . Kaushalya Thakur & Another on 17 May, 2024
Author: Virender Singh
Bench: Virender Singh
Chet Ram Vs. Kaushalya Thakur & Another .
CMP(M) No.111 of 2023 in RSA of 2015 17.05.2024 Present: Ms. Kiran Verma, Advocate, vice Mr. Arvind Sharma, Advocate, for the non-applicant/ appellant.
Mr. Pooja Verma, Advocate vice Mr. Abhishek Banta, Advocate, for the applicant/respondent No.1.
None for respondent No.2.
List on 31st May, 2024, before appropriate Bench.
(Virender Singh) Judge May 17, 2024(ps) ::: Downloaded on - 17/05/2024 20:42:49 :::CIS