Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(5) in The Punjab Water Prevention and Control of Pollution Rules, 1977 (5)The member-secretary may withhold any payment, but every case in which payment is withheld shall, as soon as may be, be placed before the Board for its approval.
