Delhi High Court - Orders
Kalanithi Maran vs Spicejet Limited & Anr on 12 April, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 451/2018 & I.A. 14913/2018 & I.A. 6950/2019
KALANITHI MARAN ..... Petitioner
Through: Mr. Maninder Singh, Sr. Advocate
with Mr. Sathanarayanan, Ms.
Nandini Gore, Ms. Sonia Nigam, Mr.
Yash Dubey and Mr. Yashwant
Gaggar, Advocates
versus
SPICEJET LIMITED & ANR. ..... Respondents
Through: Mr. Abhinav Vashisht, Sr. Advocate
with Mr. Atul Sharma, Mr. Abhinav
Sharma, Mr. Gaurav Arora and Ms.
Akshita Sachdeva, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.04.2023 Arguments heard in part. List on 18th April, 2023 at 2:15 PM.
CHANDRA DHARI SINGH, J APRIL 12, 2023 gs/ak Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:13.04.2023 20:52:27