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Delhi High Court - Orders

Kalanithi Maran vs Spicejet Limited & Anr on 12 April, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                 $~30
                 *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                 +        O.M.P. (COMM) 451/2018 & I.A. 14913/2018 & I.A. 6950/2019
                          KALANITHI MARAN                                         ..... Petitioner
                                             Through:       Mr. Maninder Singh, Sr. Advocate
                                                            with Mr. Sathanarayanan, Ms.
                                                            Nandini Gore, Ms. Sonia Nigam, Mr.
                                                            Yash Dubey and Mr. Yashwant
                                                            Gaggar, Advocates

                                             versus

                          SPICEJET LIMITED & ANR.                               ..... Respondents
                                             Through:       Mr. Abhinav Vashisht, Sr. Advocate
                                                            with Mr. Atul Sharma, Mr. Abhinav
                                                            Sharma, Mr. Gaurav Arora and Ms.
                                                            Akshita Sachdeva, Advocates

                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                             ORDER

% 12.04.2023 Arguments heard in part. List on 18th April, 2023 at 2:15 PM.

CHANDRA DHARI SINGH, J APRIL 12, 2023 gs/ak Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:13.04.2023 20:52:27