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Supreme Court - Daily Orders

Goa Barge Owners Association Through ... vs State Of Goa Through Chief Secretary on 8 November, 2017

Bench: Madan B. Lokur, Deepak Gupta

                                                 1

     ITEM NO.10                          COURT NO.4                  SECTION X

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)     No(s).203/2016

     GOA BARGE OWNERS ASSOCIATION & ANR.                                  Petitioner(s)

                                                VERSUS

     STATE OF GOA & ORS.                                                  Respondent(s)

     (WITH APPLN.(S) FOR PERMISSION TO FILE ANNEXURES)

     Date : 08-11-2017 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)            Mr.   R.S. Suri, Sr. Adv.
                                  Mr.   Ajit Kumar Sinha, Sr. Adv.
                                  Ms.   Pallavi Tayal Chadda, Adv.
                                  Ms.   Nabila Hasan, Adv.
                                  Mr.   Avinash Kumar, AOR

     For Respondent(s)            Mr.   A.N.S. Nadkarni, ASG
                                  Mr.   Anshuman Srivastava, Adv.
                                  Mr.   S.S. Rebello, Adv.
                                  Mr.   Apoorva Bhumesh, AOR

                                  Mr.   Merusagar Samantaray, Adv.
                                  Mr.   Rohit Rao, Adv.
                                  Ms.   Lhingneivah, Adv.
                                  Ms.   Viddusshi, Adv.

                                  Mr. Vipin Kumar Jai, AOR

                                  Mr.   Rohit Rao, Adv.
                                  Mr.   Mukund P. Unny, Adv.
                                  Mr.   Sumit Tetarwal, Adv.
                                  Mr.   Gurmeet Singh Makker, AOR

                                  Ms. Mayuri Raghuvanshi, AOR
                                  Mr. Vyom Raghuvanshi, Adv.
Signature Not Verified
                                   Ms. Meera Mathur, AOR
Digitally signed by
SANJAY KUMAR
Date: 2017.11.08
17:28:18 IST
Reason:                           Mr.   Alok Kumar, Adv.
                                  Ms.   Somya Yadava, Adv.
                                  Mr.   Amit Agnihotri, Adv.
                                  Ms.   Aakriti Sharma, Adv.
                                  Mr.   Bhavanishankar V. Gadnis, Adv.
                              2

              Mr. Sunil Verma, Adv.
              Mr. Balaji Srinivasan, AOR

              Mr. Som Raj Choudhury, AOR

              Mr. Yashraj Singh Deora, AOR
              Ms. Ragya V. Singh, Adv.
              Ms. Sanjana Saddy, Adv.

              Dr. Rajeev B. Masodkar, Adv.
              Ms. Anuradha Mutatkar, AOR

              Mr. Santanu Ghosh, Adv.
              Mr. Sunil Kumar Verma, AOR

              Mr. Anil Kumar Sangal, AOR
              Mr. Siddharth Sangal, Adv.
              Mr. Abhay Kumar Tayal, Adv.

 UPON hearing the counsel the Court made the following
                        O R D E R

We are not inclined to entertain this petition under Article 32 of the Constitution of India. The writ petition is dismissed.

However, liberty is granted to the petitioner to approach the High Court, if deemed appropriate.



 (SANJAY KUMAR-I)                           (KAILASH CHANDER)
    AR-CUM-PS                                 COURT MASTER