Karnataka High Court
Smt. Yashodhamma vs Deviramma on 17 August, 2017
M.F.A.NOS.7170/2010 C/W 6949/2010
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17th DAY OF AUGUST, 2017
BEFORE
THE HON'BLE MRS JUSTICE K.S.MUDAGAL
MISCELLANEOUS FIRST APPEAL NO.7170/2010
C/W
MISCELLANEOUS FIRST APPEAL NO.6949/2010 (MV)
MFA No.7170/2010
BETWEEN:
Smt.Yashodhamma
W/o K.G. Gopal
Aged about 52 years
Residing at Solugodu Somavara
Konanura Hobli
Arkalgud Taluk. ... Appellant
(By Sri M C Ravi Kumar, Advocate Absent)
AND:
1. Deviramma
W/o late Krishnegowd
Aged about 42 years
2. Kumara
S/o late Krishnegowda
Aged about 26 years
3. Mohana
S/o late Krishnegowda
Aged about 21 years
M.F.A.NOS.7170/2010 C/W 6949/2010
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4. Ningamma
Wo Doddegowda
Aged about 74 years
All are residing at
Solugodu Somavara
Konanura Hobli
Arkalgud Taluk.
5. Manager National
Insurance Company
Ist Floor, Manjunatha Complex
Bus Stand Road
Hassan.
6. H.V. Ningaraju
S/o H.S. Vasantha
Aged about 30 years
Residing at Maalambi
Shanivarasanthe Hobli
Somavarapete Taluk. ....Respondents
(By Sri H.Jayakara Shetty, Advocate for R.1 to R.4,
Sri Ashok N Patil, Advocate for R.5,
Sri N M Puttamadegowda, Advocate for R.6)
This MFA is filed under Section 173(1) of MV Act against
the Judgment and award dated:16.04.2010 passed in MVC
No.164/2008 (Old No.193/06) on the file of the Presiding
Officer, Fast Track Court, And MACT, Arkalgud, awarding a
compensation of Rs.4,26,000/- with interest @ 6% p.a. from the
date of petition till realization.
M.F.A.No.6949/2010
BETWEEN:
1. Smt.Deviramma
Aged about 42 years
W/o late Krishnegowda
M.F.A.NOS.7170/2010 C/W 6949/2010
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2. Sri Kumara
Aged about 24 years
S/o late Krishnegowda
3. Sri Mohan
Aged about 21 years
S/o late Krishnegowda
4. Ningamma
Aged: 74 years
W/o Doddegowda
Appellants no.1 to 4 are
All residing Sulugodu
Somavara Village
Konnuru Hobli
Arkalgud, Hassan District. .. Appellants
(By Sri H.Jayakara Shetty, Advocate Absent)
AND:
1. H.V. Ningaraju
S/o H.S. Vasantha
Aged about 30 years
Maalambi, Shanivarasanthe Hobli
Somavarapete Taluk.
2. Smt. Yashodhamma
Major, w/o K G Gopala
Residing Sulugodu
Somavara Village
Konnuru Hobli
Arkalgud
Hassan District.
3. The Manager
National Insurance Co. Limited,
1st Floor, Manjunatha Complex,
Bus-Stand Road, Hassan. .. Respondents
(By Sri M C Ravi kumar, Advocate for R.2, Sri C.M.Poonacha
M/S Lexplexus Acsts. Advocate for R3, R1 served)
M.F.A.NOS.7170/2010 C/W 6949/2010
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This MFA is filed under Section 173(1) of MV Act against
the Judgment and award dated:16.04.2010 passed in MVC
No.164/2008 (Old No.193/06) on the file of the Presiding
Officer, Fast Track Court, And MACT, Arkalgud, partly allowing
the claim petition for compensation and seeking enhancement
of compensation.
These appeals coming on for Final Hearing this day, the
Court delivered the following:
JUDGEMENT
None appears for the appellants till 3.30 p.m. Therefore, appeals dismissed.
Sd/-
JUDGE brn