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[Section 53]
[Entire Act]
State of Rajasthan - Subsection
Section 53(3) in Rajasthan State Legal Services Authority Regulations, 1999
| (i) | The Senior most Judicial Officer ofconcernedTaluk (Sub-Division) | ................................Chairman |
| (ii) | President of Bar Association | ...................................Member |
| (iii) | Sub-Divisional Magistrate | ..................................Member |