Section 24(3) in The Sikh Gurdwaras Board Election Rules, 1959
(3)If there is no validly nominated candidate for the non-reserved seat or reserved seat or both, the [Chief Commissioner, Gurudwara Elections] [Substituted for the words 'Commissioner, Gurdwara Elections' by Central Government Notification dated 26.7.1978.] shall fix another date for election to the respectivecategory of seats.
