Bombay High Court
Haji Mastan Ramjan Shaikh vs State Of Maharashtra on 12 March, 2024
Author: N.J.Jamadar
Bench: N.J.Jamadar
909 ba 1033 of 2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.1033 OF 2024
Haji Mastan Ramjan Shaikh ... Applicant
versus
The State of Maharashtra ... Respondent
Mr. Gautam Kanchanpurkar, for Applicant.
Mr. Tanveer G. Khan, APP for State.
CORAM: N.J.JAMADAR, J.
DATE : 12 MARCH 2024
P.C.
1. Heard the learned Counsel for the parties.
2. Registry to verify and place the application before the appropriate Bench.
( N.J.JAMADAR, J. ) SSP 1/1 Signed by: S.S.Phadke Designation: PS To Honourable Judge Date: 12/03/2024 18:53:35