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Bombay High Court

Haji Mastan Ramjan Shaikh vs State Of Maharashtra on 12 March, 2024

Author: N.J.Jamadar

Bench: N.J.Jamadar

                                                                                             909 ba 1033 of 2024.doc
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION
                                             BAIL APPLICATION NO.1033 OF 2024

                      Haji Mastan Ramjan Shaikh                                ...          Applicant
                            versus
                      The State of Maharashtra                                 ...          Respondent

                      Mr. Gautam Kanchanpurkar, for Applicant.
                      Mr. Tanveer G. Khan, APP for State.

                                             CORAM:        N.J.JAMADAR, J.
                                             DATE :        12 MARCH 2024

                      P.C.

1. Heard the learned Counsel for the parties.

2. Registry to verify and place the application before the appropriate Bench.

( N.J.JAMADAR, J. ) SSP 1/1 Signed by: S.S.Phadke Designation: PS To Honourable Judge Date: 12/03/2024 18:53:35