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State of Bihar - Section

Section 8 in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

8. Control over Gram Panchayat Secretary.

- The employees appointed as Gram Panchayat Secretary shall work under the full control of the Gram Panchayat, but their salary, etc. shall be paid by the Executive Officer, Panchayat Samiti on the basis of the absentee statement given by the Gram Panchayat.