Section 2(1)(f) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972
(f)[ "local authority" means in a municipal area, the municipal authority and in a notified area, the notified area authority, by whatever name called, and includes [a Town Committee, a Gram Panchayat, a Panchayat Samiti or a Zilla Parishad] [Substituted by ibid, section 2(c).] or any such authority, by whatever name called;]