Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(1C) in The Mumbai Municipal Corporation Act, 1888 (1C)[* * *] [Sub-section (1B), and (1C) are deleted by Maharashtra 35 of 2006, Section 3 (w.e.f. 19-8-2006).]
