Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act] State of Haryana - Subsection Section 87(1)(d) in Haryana Co-operative Societies Act, 1984 (d)[ such profits may also be utilized for such purposes and in such percentage as may be prescribed.] [Added by Haryana Act No. 19 of 2006.]