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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Goa - Subsection

Section 83(3)(iv) in The Goa Co-operative Societies Act, 2001

(iv)a refusal or failure by a member, past member or a nominee, heir or legal representative of deceased member to deliver possession to a society of land or any other asset resumed by it for breach of conditions of the assignment.