Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 224(3)] [Section 224] [Entire Act]

Union of India - Subsection

Section 224(3)(b) in The Companies Act, 2013

(b)for the recovery of any property of such company or body corporate which has been misapplied or wrongfully retained,