Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(g) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(g)he accepts or holds any office of the profit under the Federation or any member society of the Federation;