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State of Punjab - Section

Section 18 in Punjab Urban Planning and Development Authority (Building) Rules, 1996

18. Projection.

[Section 180(2)(i)]. - (1) Where there is an uncovered balcony or chhajja or contilever from wall it shall not project more than two metres beyond the building line when measured at right angle to the outer face of the wall and it shall be within the boundaries of the site and in the case of row houses or building adjoining each other the projection shall not be more than one metre in case the area of the site is less than 250 square metres:Provided that projection on door and window shall not exceed 0.45 metres.
(2)No projection shall be at a lesser height than 2.25 metres clear above the plinth level of the building.
(3)The width of the projection shall not exceed one-fourth of the width of the sites.
(4)The area of projection shall not be counted towards the covered area of the site.