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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(6)(ii) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(ii)where the service is in such a manner as the Tribunal may direct under sub-rule (3) such a sum not exceeding the actual charges incurred in effecting the service as may be determined by the Tribunal.