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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2) in The M.P. Boiler Operation Engineers' Rules, 1968

(2)Candidates who have undergone a course of training at an Engineering College or Technical Institution must produce either the diploma of the institution or a certificate from the Principal or Superintendent of the Institution giving period devoted in completing the course.