Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 19] [Entire Act] Union of India - Subsection Section 19(a) in The Guardians And Wards Act, 1890 (a)of a minor who is a married female and whose husband is not, in the opinion of the Court, unfit to be guardian of her person, or
