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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(1)(c) in Punjab Self-Supporting Co-operative Societies Act, 2006

(c)the amount of any sum received. which ought to have been accounted for, but is not brought into account by the person referred to in clause (b); and