Section 2(a) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016
(a)[ "Aadhaar number" means an identification number issued to an individual under sub-section (3) of section 3, and includes any alternative virtual identity generated under sub-section (4) of that section;] [Substituted by Act No. 14 of 2019, dated 23.7.2019.](aa)[ "Aadhaar ecosystem" includes enrolling agencies, Registrars, requesting entities, offline verification-seeking entities and any other entity or group of entities as may be specified by regulations;] [Inserted by Act No. 14 of 2019, dated 23.7.2019.]
