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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer of Undertakings) Act, 1980

(c)"Company" means the Bengal Chemical and Pharmaceutical Works Limited, being a company as defined in the Companies, Act, 1956(1 of 1956), and having its registered office at 6, Ganesh Chunder Avenue, Calcutta-700 013;