Bombay High Court
Bhushan Ramesh Koli And Ors vs The State Of Maharashtra And Anr on 12 June, 2023
Author: Shivkumar Dige
Bench: A.S. Gadkari, Shivkumar Dige
SSD 19-APL-972-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 972 OF 2017
Bhushan Ramesh Koli & Ors. ... Applicants
V/s.
The State of Maharashtra & Anr. ... Respondents
SHANTANU
SHANKARSA
DHUDUM
Digitally signed by
SHANTANU
SHANKARSA
DHUDUM
Mr. Arya Sapre i/b Mr. Abshishek Sathe for Applicants.
Date: 2023.06.14
09:54:28 +0530 Mr. Mehul Thaker for Respondent No.2.
Ms. M. M. Deshmukh, APP for Respondents-State.
CORAM : A.S. GADKARI AND
SHIVKUMAR DIGE, JJ.
DATE : 12th JUNE, 2023.
P.C. :
1. Advocate Mr. Mehul Thaker waives notice on behalf of Respondent No. 2 and seeks time to take instructions and file his Vakalatnama.
2. Stand over to 26th June, 2023.
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