Supreme Court - Daily Orders
Srishti Nayak vs Union Of India on 30 January, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.31 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 26/2022
SRISHTI NAYAK & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 15685/2022 - APPLICATION FOR PERMISSION IA No. 18526/2022 -
APPLICATION FOR PERMISSION IA No. 6747/2023 - APPROPRIATE ORDERS/
DIRECTIONS IA No. 146583/2022 – CLARIFICATION/DIRECTION IA
No.20017/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 5442/2022 -
EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 14358/2022 (IV-A)
SLP(C) No. 30469/2018 (XIV)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
156778/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES ON IA 156779/2018 FOR PERMISSION TO FILE LENGTHY LIST OF
DATES ON IA 156781/2018 FOR INTERVENTION APPLICATION ON IA
23451/2019 FOR INTERVENTION APPLICATION ON IA 35690/2019)
SLP(C) No. 21720/2018 (XIV)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
112496/2018 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA
112498/2018 FOR impleading party ON IA 133879/2018 FOR
INTERVENTION/IMPLEADMENT ON IA 133879/2018 FOR impleading party ON
IA 152872/2018 FOR INTERVENTION/IMPLEADMENT ON IA 152872/2018 FOR
INTERVENTION APPLICATION ON IA 154757/2018 FOR impleading party ON
IA 89975/2019 FOR INTERVENTION/IMPLEADMENT ON IA 89975/2019 FOR
impleading party ON IA 194033/2019 FOR INTERVENTION/IMPLEADMENT ON
IA 194033/2019 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 194039/2019
IA No. 194039/2019 - APPROPRIATE ORDERS/DIRECTIONSIA No.112496/2018
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA
No.112498/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 962/2022 (X)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 165467/2022
Signature Not Verified
IA No. 165467/2022 - APPROPRIATE ORDERS/DIRECTIONS)
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2023.01.30
17:21:17 IST
Reason:
Date : 30-01-2023 These matters were called on for hearing today.
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CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Gaurav Sharma, AOR
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Paranjay Tripathi, Adv.
Mr. Soheb Hossain, Adv.
Mr. Vipul Agrawal, AOR
Mr. Sanjeev Menon, Adv.
Mr. Vivek Gurnani, Adv.
Mr. Kavish Ganach, Adv.
Mr. Dushyant Agrawal, Adv.
Mr. S.K. Gangele, Sr. Adv.
Ms. Shashi Kiran, AOR
Dr. Satish Chandra, Adv.
Ms. Priya Sharma, Adv.
Mr. Prathvi Raj Chauhan, Adv.
For Respondent(s) Mr. Nidhesh Gupta, Sr. Adv.
Mr. Amit Kumar, Sr. Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. Aditya Shankar Pandey, Adv.
Mrs. Rekha Bakshi, Adv.
Mr. Himanshu Sehrawat, Adv.
Mrs. Preeti Sehrawat, Adv.
Mr. Gaurav Sharma, AOR
Mr. Rupesh Kumar, AOR
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, Adv.
Mr. Rajeev Sharma, Adv.
Mr. Sunny Choudhary, AOR
Mr. S. Rajappa, AOR
Mr. R Gowrishankar, Adv.
Mr. Udita Singh, AOR
Mr. Md. Ali, AOR
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Mr. Vikas Mehta, AOR
Mr. Zoheb Hossain, AOR
Mr. Sanjeev Menon, Adv.
Mr. Vivek Gurnani, Adv.
Mr. Kavish Garach, Adv.
Ms. Mamta Sharma, Adv.
Mr. Akshat Srivastava, AOR
Mr. Abhay Pratap Singh, Adv.
Mr. Zoheb Hossain, AOR
Mr. Sanjeev Menon, Adv.
Mr. Vivek Gurnani, Adv.
Mr. Kavish Garach, Adv.
Mr. Vikas Mehta, AOR
Mr. Md. Ali, AOR
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Amit Kumar, Sr. Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. Aditya Shankar Pandey, Adv.
Mrs. Rekha Bakshi, Adv.
Mr. Himanshu Sehrawat, Adv.
Mrs. Preeti Sehrawat, Adv.
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Amit Kumar, Sr. Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. Aditya Shankar Pandey, Adv.
Mrs. Rekha Bakshi, Adv.
Mr. Himanshu Sehrawat, Adv.
Mrs. Preeti Sehrawat, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Petition on 10 February 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR