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Supreme Court - Daily Orders

Srishti Nayak vs Union Of India on 30 January, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                            1


      ITEM NO.31                    COURT NO.1                   SECTION X

                          S U P R E M E C O U R T O F        I N D I A
                                  RECORD OF PROCEEDINGS

                         Writ Petition(s)(Civil)    No(s).   26/2022

      SRISHTI NAYAK & ANR.                                        Petitioner(s)

                                           VERSUS

      UNION OF INDIA & ORS.                                       Respondent(s)


      (IA No. 15685/2022 - APPLICATION FOR PERMISSION IA No. 18526/2022 -
      APPLICATION FOR PERMISSION IA No. 6747/2023 - APPROPRIATE ORDERS/
      DIRECTIONS   IA  No.   146583/2022  –   CLARIFICATION/DIRECTION  IA
      No.20017/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 5442/2022 -
      EXEMPTION FROM FILING O.T.)

      WITH
      SLP(C) No. 14358/2022 (IV-A)

      SLP(C) No. 30469/2018 (XIV)
      ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
      156778/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
      ANNEXURES ON IA 156779/2018 FOR PERMISSION TO FILE LENGTHY LIST OF
      DATES ON IA 156781/2018 FOR INTERVENTION APPLICATION ON IA
      23451/2019 FOR INTERVENTION APPLICATION ON IA 35690/2019)

      SLP(C) No. 21720/2018 (XIV)
      ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
      112496/2018 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA
      112498/2018     FOR   impleading  party   ON  IA   133879/2018  FOR
      INTERVENTION/IMPLEADMENT ON IA 133879/2018 FOR impleading party ON
      IA 152872/2018 FOR INTERVENTION/IMPLEADMENT ON IA 152872/2018 FOR
      INTERVENTION APPLICATION ON IA 154757/2018 FOR impleading party ON
      IA 89975/2019 FOR INTERVENTION/IMPLEADMENT ON IA 89975/2019 FOR
      impleading party ON IA 194033/2019 FOR INTERVENTION/IMPLEADMENT ON
      IA 194033/2019 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 194039/2019
      IA No. 194039/2019 - APPROPRIATE ORDERS/DIRECTIONSIA No.112496/2018
      - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA
      No.112498/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)

       W.P.(C) No. 962/2022 (X)
      (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 165467/2022
Signature Not Verified


      IA No. 165467/2022 - APPROPRIATE ORDERS/DIRECTIONS)
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2023.01.30
17:21:17 IST
Reason:


      Date : 30-01-2023 These matters were called on for hearing today.
                                  2


CORAM :   HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
          HON'BLE MR. JUSTICE J.B. PARDIWALA


For Petitioner(s)   Mr. Vikas Singh, Sr. Adv.
                    Mr. Gaurav Sharma, AOR
                    Mr. Dhawal Mohan, Adv.
                    Mr. Prateek Bhatia, Adv.
                    Mr. Paranjay Tripathi, Adv.

                    Mr. Soheb Hossain, Adv.
                    Mr. Vipul Agrawal, AOR
                    Mr. Sanjeev Menon, Adv.
                    Mr. Vivek Gurnani, Adv.
                    Mr. Kavish Ganach, Adv.
                    Mr. Dushyant Agrawal, Adv.

                    Mr. S.K. Gangele, Sr. Adv.
                    Ms. Shashi Kiran, AOR
                    Dr. Satish Chandra, Adv.
                    Ms. Priya Sharma, Adv.
                    Mr. Prathvi Raj Chauhan, Adv.


For Respondent(s)   Mr. Nidhesh Gupta, Sr. Adv.
                    Mr. Amit Kumar, Sr. Adv.
                    Mr. Avijit Mani Tripathi, AOR
                    Mr. Aditya Shankar Pandey, Adv.
                    Mrs. Rekha Bakshi, Adv.
                    Mr. Himanshu Sehrawat, Adv.
                    Mrs. Preeti Sehrawat, Adv.

                    Mr. Gaurav Sharma, AOR

                    Mr. Rupesh Kumar, AOR
                    Ms. Pankhuri Shrivastava, Adv.
                    Ms. Neelam Sharma, Adv.
                    Mr. Rajeev Sharma, Adv.

                    Mr. Sunny Choudhary, AOR

                    Mr. S. Rajappa, AOR
                    Mr. R Gowrishankar, Adv.


                    Mr. Udita Singh, AOR

                    Mr. Md. Ali, AOR
                                          3

                       Mr. Vikas Mehta, AOR

                       Mr. Zoheb Hossain, AOR
                       Mr. Sanjeev Menon, Adv.
                       Mr. Vivek Gurnani, Adv.
                       Mr. Kavish Garach, Adv.


                       Ms. Mamta Sharma, Adv.
                       Mr. Akshat Srivastava, AOR
                       Mr. Abhay Pratap Singh, Adv.

                       Mr. Zoheb Hossain, AOR
                       Mr. Sanjeev Menon, Adv.
                       Mr. Vivek Gurnani, Adv.
                       Mr. Kavish Garach, Adv.

                       Mr. Vikas Mehta, AOR
                       Mr. Md. Ali, AOR

                       Mr. Nidhesh Gupta, Sr. Adv.
                       Mr. Amit Kumar, Sr. Adv.
                       Mr. Avijit Mani Tripathi, AOR
                       Mr. Aditya Shankar Pandey, Adv.
                       Mrs. Rekha Bakshi, Adv.
                       Mr. Himanshu Sehrawat, Adv.
                       Mrs. Preeti Sehrawat, Adv.

                       Mr. Nidhesh Gupta, Sr. Adv.
                       Mr. Amit Kumar, Sr. Adv.
                       Mr. Avijit Mani Tripathi, AOR
                       Mr. Aditya Shankar Pandey, Adv.
                       Mrs. Rekha Bakshi, Adv.
                       Mr. Himanshu Sehrawat, Adv.
                       Mrs. Preeti Sehrawat, Adv.



       UPON hearing the counsel the Court made the following
                              O R D E R

List the Petition on 10 February 2023.

(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR