Himachal Pradesh High Court
State Of Hp & Ors. vs Khem Singh (Since on 29 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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State of HP & Ors. Versus Khem Singh (since deceased), (through LRs Ram Dei & others) & Anr.
RFA No.183 of 2021 29.04.2022 Present:
r to Mr. Arvind Sharma, Additional Advocate General, with Mr. Sunny Dhatwalia, Assistant Advocate General, for the appellants.
None for the respondents.
As per report of the Registry, the respondents stand served. As none has put in appearance on behalf of the respondents, they are ordered to be proceeded against ex parte.
Further, the award amount is stated to have not been deposited by the appellants till date.
On the request of learned counsel for the appellants, four weeks' time is granted to do the needful. List thereafter.
(Ajay Mohan Goel) Judge April 29, 2022 (Rishi) ::: Downloaded on - 29/04/2022 20:07:22 :::CIS