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Allahabad High Court

Manbodh Lal Srivastava vs The U.P. State Road Transport Corp. Thru ... on 21 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 2907 of 2005

Petitioner :- Manbodh Lal Srivastava

Respondent :- The U.P. State Road Transport Corp. Thru Chairman & 4 Ors

Petitioner Counsel :- R P Singh
Respondent Counsel :- C Sinha,Vina Sinha

Hon'ble Satyendra Singh Chauhan,J.

Case called out. No one is present on behalf of the petitioner to press this petition. It is accordingly dismissed for non-prosecution. Order Date :- 21.7.2010 BLY