Allahabad High Court
Manbodh Lal Srivastava vs The U.P. State Road Transport Corp. Thru ... on 21 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 2907 of 2005 Petitioner :- Manbodh Lal Srivastava Respondent :- The U.P. State Road Transport Corp. Thru Chairman & 4 Ors Petitioner Counsel :- R P Singh Respondent Counsel :- C Sinha,Vina Sinha Hon'ble Satyendra Singh Chauhan,J.
Case called out. No one is present on behalf of the petitioner to press this petition. It is accordingly dismissed for non-prosecution. Order Date :- 21.7.2010 BLY