Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(3)(c) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(c)administer an oath to the person challenged and any other person offering to give evidence.