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State of Rajasthan - Section

Section 9 in The Rajasthan Payment of Wages Rules, 1961

9. Notice of dates of payment.

- The paymaster shall display, in a conspicuous place at or near the main enterence of the factory a notice in Hindi giving for not less than one month in advance the days on which wages are to be paid.Provided that an employed person who is absent on any such day shall be paid his wages on any working day before the expiry of the third working day after the day on which a demand is made by him for the same.Section 26(3)(E), (F) & (H)