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[Cites 0, Cited by 0] [Section 344(1)] [Section 344] [Entire Act]

State of Uttar Pradesh - Subsection

Section 344(1)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)imposing limits of time within which things to be done for the purposes of the rules must be done, with or without powers to any authority therein specified to extend limits imposed;