Jharkhand High Court
Om Prakash Srivastava vs Central University Of Jharkhan on 17 October, 2011
Author: R. R. Prasad
Bench: R.R.Prasad
In the High Court of Jharkhand at Ranchi
W.P.(S) No.3640 of 2010
Om Prakash Srivastava ........... ................ Petitioner
VERSUS
Central University of Jharkhand through
its Vice-Chancellor and another...............Respondents
CORAM : HON'BLE MR. JUSTICE R.R.PRASAD
For the Petitioner : Mr.A.K.Pathak
3/ 17.10.11. Learned counsel appearing for the petitioner seeks permission to withdraw this application.
The prayer is allowed.
Let this application be dismissed as withdrawn.
(R. R. Prasad, J.) ND/