Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(a) in Bihar Regional Development Authority Act, 1974

(a)the acquisition by purchase, exchange, lease or otherwise of any property necessary for or affected by the execution of the scheme;